Allahabad High Court
Kashi Ram Mangal Giri Sadhak Chel Late ... vs Satendra Kumar Singh District ... on 3 February, 2020
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- CONTEMPT No. - 2510 of 2014 Applicant :- Kashi Ram Mangal Giri Sadhak Chel Late Mahadev Giri Opposite Party :- Satendra Kumar Singh District Magistrate Bahraich Counsel for Applicant :- Shiv Pal Singh Hon'ble Abdul Moin,J.
List revised. None appears for the petitioner.
Learned Standing Counsel, on the basis of instructions, informs that judgment and order of the writ Court dated 17.12.2014 has been complied with.
Accordingly, the contempt petition is consigned to record and the notices are discharged.
Order Date :- 3.2.2020 Rakesh (Abdul Moin, J.)