Calcutta High Court
Magma Fincorp Limited vs Kotak Parthiv D & Ors on 4 February, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
O-148
ORDER SHEET
EC 379 OF 2019
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LIMITED
Versus
KOTAK PARTHIV D & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 4th February, 2020.
Appearance:
Mr. K.K. Pandey, Adv.
Mr. Sreyash Basu Dasgupta, Adv.
The Court : On the prayer of the learned Advocate appearing for the award holder, list the execution petition in the monthly list of April, 2020.
(DEBANGSU BASAK, J.) S.De