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Bombay Presidency - Section

Section 110 in The Bombay Forest Rules, 1942

110. Registration of boats for salving and collecting timber.

- Any person may register in the office of the Conservator of Forests one or more boats for use in salving and collecting timber on payment of a fee of one rupee for each boat.Such registration shall hold good for the period of one year only, but may be repeated from year to year.