Section 5 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963
5. [ Public holidays. [Substituted by Notification No. 1487/XXXVI-3-67-(Sa)-86, dated 10th July, 1989, published in U.P. Gazette (Extraordinary), Part 4, Section (kha), dated 10th July, 1989.]
- For the purposes of clause (b) of sub-section (1) of Section 8 and clause (i) of Section 9, the following shall be the public holidays :(1)Republic Day ;(2)Holi Parewa;(3)Independence Day;(4)Birthday of Mahatma Gandhi;(5)Diwali Parewa;(6)Kartiki Poornima; and(7)Id-ul-Fitr.]
