Section 5(a) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008
(a)The Undertakings of the Board are classified in the following Schedules :(i)General Undertaking as set out in Schedule - 'A' ;(ii)Transmission Undertaking (along with functions of the State Transmission Utility) as set out in Schedule - 'B';(iii)Distribution Undertaking as set out in Schedule - 'C';(iv)Trading Undertaking as set out in Schedule - 'D';(iv)Holding Undertaking as set out in Schedule - 'E'.
