Supreme Court - Daily Orders
Union Of India vs Major Pritam Singh on 2 August, 2023
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2023
(arising out of Diary No. 24962 OF 2023)
IN
CIVIL APPEAL NO. 23521 OF 2017
UNION OF INDIA & ANR. ..... PETITIONER(S)
VERSUS
MAJOR PRITAM SINGH & ANR. ..... RESPONDENT(S)
O R D E R
Delay condoned.
Prayer for open Court hearing of the review petition is rejected.
We have carefully perused the review petition as also the grounds in support thereof. In our opinion, no case for review of the order dated 23.02.2023 is made out.
The review petition is, accordingly, dismissed. Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (BELA M. TRIVEDI) NEW DELHI;
AUGUST 02, 2023.
Signature Not VerifiedDigitally signed by Deepak Guglani Date: 2023.08.04 10:31:48 IST Reason:
ITEM NO.1010 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO. OF 2023
(arising out of Diary No. 24962 OF 2023) IN CIVIL APPEAL NO. 23521 OF 2017 UNION OF INDIA & ANR. ..... PETITIONER(S) VERSUS MAJOR PRITAM SINGH & ANR. ..... RESPONDENT(S) (IA No. 118368/2023 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT and IA No. 118364/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 02-08-2023 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MS. JUSTICE BELA M. TRIVEDI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Prayer for open Court hearing of the review petition is rejected.
The review petition is dismissed in terms of the signed order. Pending application(s), if any, shall stand disposed of. (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR (signed order is placed on the file)