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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(i) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(i)The officer holding or supervising the auction may at any time cancel bid if he finds it is not free and competitive.