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Calcutta High Court (Appellete Side)

(Sri Gurudas Mandal vs Union Of India & Ors.) on 16 May, 2016

Author: Dipankar Datta

Bench: Dipankar Datta

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    16
16.05.2016

rrc W. P. 8103 (W) of 2016 (Sri Gurudas Mandal Vs. Union of India & Ors.) Mr. Sandipan Maity .......For the petitioner Learned advocate for the petitioner is not ready to argue the writ petition.

List the writ petition after vacation as 'Motion'.

( Dipankar Datta, J. )