Calcutta High Court (Appellete Side)
(Sri Gurudas Mandal vs Union Of India & Ors.) on 16 May, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
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16.05.2016
rrc W. P. 8103 (W) of 2016 (Sri Gurudas Mandal Vs. Union of India & Ors.) Mr. Sandipan Maity .......For the petitioner Learned advocate for the petitioner is not ready to argue the writ petition.
List the writ petition after vacation as 'Motion'.
( Dipankar Datta, J. )