Punjab-Haryana High Court
Premo Devi vs Union Of India on 16 November, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
F.A.O. No. 91 of 2009 (O&M)
Date of Decision:- 16.11.2010
Premo Devi
...Appellant
Versus
Union of India
..Respondent
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN
Present: None for the appellant.
Mr. Rajiv Sharma, Advocate
for the respondent.
*****
RAKESH KUMAR JAIN, J. (Oral)
On the last date of hearing i.e. 17.08.2010, none had appeared on behalf of the appellant.
No one is present today also.
Dismissed for non-prosecution.
November 16, 2010 (RAKESH KUMAR JAIN) Gagan JUDGE