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Punjab-Haryana High Court

Premo Devi vs Union Of India on 16 November, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                       F.A.O. No. 91 of 2009 (O&M)
                                       Date of Decision:- 16.11.2010


Premo Devi
                                                            ...Appellant

                                Versus


Union of India
                                                          ..Respondent


CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN


Present: None for the appellant.

         Mr. Rajiv Sharma, Advocate
         for the respondent.

                  *****

RAKESH KUMAR JAIN, J. (Oral)

On the last date of hearing i.e. 17.08.2010, none had appeared on behalf of the appellant.

No one is present today also.

Dismissed for non-prosecution.




November 16, 2010                            (RAKESH KUMAR JAIN)
Gagan                                              JUDGE