Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 3 in The Suits Valuation (Punjab Amendment) Act, 1938 3. Amendment of section 4 of Suits Valuation Act, 1887. - In section 4 of the Suits Valuation Act, 1887, after the word and figures "Article 17" the word and figures "or 22" shall be deemed to be inserted.
