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Gauhati High Court

M/S Goswami Engineering vs The Union Of India And 6 Ors on 1 August, 2025

                                                                  Page No.# 1/3

GAHC010080142023




                                                           undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/2061/2023

         M/S GOSWAMI ENGINEERING
         HAVING THEIR OFFICE AT NH-37(A), BATAMARI,
         P.O.- KALIABHOMORA,
         TEZPUR, ASSAM- 784027,
         DULY REPRESENTED BY ITS PARTNER SRI DIGANTA GOSWAMI,
         AGED ABOUT 61 YEARS,
         SON OF LATE BARADA KANTA GOSWAMI,
         RESIDENT OF POLOFIELD BAMUNGAON, P.O. AND P.S.-TEZPUR- 784001,
         ASSAM.



         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY THE DEFENCE SECRETARY,
         MINISTRY OF ROAD TRANSPORT AND HIGHWAY,
         TRANSPORT BHAWAN-1,
         PARLIAMENT STREET, NEW DELHI- 110001.

         2:THE MANAGING DIRECTOR
          NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT
         CORPORATION LTD. (NHIDCL)
          MINISTRY OF ROAD
         TRANSPORT AND HIGHWAYS

         3RD FLOOR
          PTI BUILDING

         4-PARLIAMENT STREET
          NEW DELHI- 110001.

         3:THE EXECUTIVE DIRECTOR (P)
                                                     Page No.# 2/3

NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED (NHIDCL)

REGIONAL OFFICE- GUWAHATI

MINISTRY OF ROAD
TRANSPORT AND HIGHWAYS

2ND FLOOR
AGNISHANTI BUSINESS PARK

OPP. AGP OFFICE
GNB ROAD
AMBARI

GUWAHATI- 781001
ASSAM.

4:THE GENERAL MANAGER (PROJECT)
 NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT
CORPORATION LIMITED

PROJECT MONITORING UNIT- TEZPUR

SARAF TOWER
1ST FLOOR
OPPOSITE DON BOSCO SCHOOL

MAZGAON
TEZPUR- 784001
ASSAM.

5:STUP CONSTULTANTS PVT. LTD.
 PS SRIJAN TECH PARK
 8TH FLOOR

PLOT NO. DN-52
BLOCK-DN

ELECTRONIC COMPLEX
SALT LAKE CITY

SECTOR-V
KOLKATA- 700091.

6:M/S. RAMKY-TK(JV)
 RAMK GRANDIOSE
 19TH FLOOR
                                                                              Page No.# 3/3


            SY. NO. 136/2 AND 4
            GACHIBOWLI

            HYDERABAD- 500032
            TELENGANA.

            7:M/S. T K ENGINEERING CONSORTIUM (P) LTD.
             MODEL VILLAGE- NAHARLAGUN

            DISTRICT- PAPUM PARE

            ARUNACHAL PRADESH- 791110

Advocate for the Petitioner   : MR. D BORAH, MS. P RABIDAS

Advocate for the Respondent : SC, NHIDC, MR J LIKHA (r-6,7),MS. SOMILA(r-6,7),MR. S K
DEORI(r-6,7)

                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                         ORDER

Date : 01.08.2025 As prayed for by the learned counsels appearing for the parties; list it again on 28th of August, 2025, for admission hearing.

On the next date fixed, the learned counsel for the petitioner shall apprise this Court as regards the maintainability of the present writ petition.

Mr. R. K. Talukdar, learned standing counsel, NHIDCL, is present on behalf of the NHIDCL authorities.

JUDGE Comparing Assistant