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Patna High Court - Orders

The State Of Bihar & Anr vs Ram Dayal Singh & Ors on 1 December, 2011

Author: V. Nath

Bench: V. Nath

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Second Appeal No.141 of 2009
                                The State Of Bihar & Anr
                                             Versus
                                Ram Dayal Singh & Ors
                                ----------------------------------
03.      01.12.2011

As prayed for, two weeks time is allowed to the learned counsel for the appellants to remove the defects as pointed out by the office, failing which this appeal shall be dismissed without further reference to the bench.

( V. Nath, J.) Nitesh