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State of Gujarat - Section

Section 11 in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

11.

(1)The standard for passing the examination shall be fifty per cent, of the total marks assigned to each paper.
(2)The candidate shall be allowed to answer the papers of all the subjects with the help of books.Explanation. - With books means original book of the subject having bare Acts, rules and text without commentaries or case laws and manuals issued by the Government.
(3)A candidate who has failed but secured 60% (sixty percent.) or more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination:Provided that any exemption obtained by such candidate in the paper prior to the appointed date in the higher level departmental examination under the old rules shall be deemed to have been obtained by him in the corresponding papers as specified under these rules in column 2 of Appendix F.
(4)A successful candidate who has secured 80% (eighty per cent.) or more aggregate marks in the examination shall be paid such amount in cash as an incentive as may be determined by the Government.