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State of Mizoram - Section

Section 197 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

197. Prohibition of public meetings on the election day.

(1)No person shall convene, hold or attend any public meeting within any constituency on the date or dates on which a poll is taken for an election in that constituency.
(2)Any person who contravenes the provisions of sub-rule (1) shall be punishable with fine which may extend to five hundred rupees.