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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Mizoram - Subsection

Section 62(1) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(1)A matter requiring the decision of the District Council shall be brought forward by means of a question put by the Chairman shall on a motion proposed by a member.