Delhi High Court - Orders
Prime Interglobe Private Limited vs Super Milk Products Private Limited on 3 March, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 608/2022 & I.A. 11713/2022.
PRIME INTERGLOBE PRIVATE LIMITED ..... Petitioner
Through: Mr. Sameer Jain, Mr. Suvigya
Awasthy, Mr. Vivek Joshi, Mr.
Rohan Gulati, Ms. Radha Gupta,
Advocates.
versus
SUPER MILK PRODUCTS PRIVATE LIMITED ..... Respondent
Through: Mr. Ashish Dholakia, Sr. Adv.
with Mr. Aseem Chaturvedi, Mr.
Shivank Diddi, Mr. Milind Jain,
Ms. Abhipriya, Mr. Arpit Kumar
Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 03.03.2023 The matter remains heard in part List on 06.03.2023.
PRATEEK JALAN, J MARCH 3, 2023 "Bhupi"/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:04.03.2023 12:55:53