Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Prime Interglobe Private Limited vs Super Milk Products Private Limited on 3 March, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                            $~5
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                            +     ARB.P. 608/2022 & I.A. 11713/2022.

                                  PRIME INTERGLOBE PRIVATE LIMITED        ..... Petitioner
                                               Through: Mr. Sameer Jain, Mr. Suvigya
                                                        Awasthy, Mr. Vivek Joshi, Mr.
                                                        Rohan Gulati, Ms. Radha Gupta,
                                                        Advocates.

                                                    versus

                                  SUPER MILK PRODUCTS PRIVATE LIMITED ..... Respondent
                                               Through: Mr. Ashish Dholakia, Sr. Adv.
                                                        with Mr. Aseem Chaturvedi, Mr.
                                                        Shivank Diddi, Mr. Milind Jain,
                                                        Ms. Abhipriya, Mr. Arpit Kumar
                                                        Singh, Advocates.

                            CORAM:
                            HON'BLE MR. JUSTICE PRATEEK JALAN

                                                    ORDER

% 03.03.2023 The matter remains heard in part List on 06.03.2023.

PRATEEK JALAN, J MARCH 3, 2023 "Bhupi"/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:04.03.2023 12:55:53