Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 2 in The M.P. English Stenographers and Typists (Training) Rules, 1967

2.

These rules shall apply to all allocated Government servants who are working as English Stenographers and/or English Typists and who have not qualified themselves in Hindi Stenography and Hindi Typewriting.