Himachal Pradesh High Court
H.S. Bisht vs . Municipal Corporation Shimla & Anr. on 18 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
H.S. Bisht vs. Municipal Corporation Shimla & Anr.
.
RSA No. 472 of 2009.
18.08.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.
Mr. Naresh K. Gupta, Advocate, for respondents No.1 and 2.
Respondent No.3 is already ex-parte.
Heard for some time. List for continuation on 25th August, 2022.
(Satyen Vaidya) Judge.
18th August, 2022.
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