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[Cites 1, Cited by 2]

Himachal Pradesh High Court

H.S. Bisht vs . Municipal Corporation Shimla & Anr. on 18 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

H.S. Bisht vs. Municipal Corporation Shimla & Anr.

.

RSA No. 472 of 2009.

18.08.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.

Mr. Naresh K. Gupta, Advocate, for respondents No.1 and 2.

Respondent No.3 is already ex-parte.

Heard for some time. List for continuation on 25th August, 2022.

(Satyen Vaidya) Judge.

18th August, 2022.

(jai) ::: Downloaded on - 18/08/2022 20:05:33 :::CIS