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[Cites 0, Cited by 0] [Section 94(3)] [Section 94] [Entire Act]

State of Goa - Subsection

Section 94(3)(a) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(a)Dispute regarding the payments made to a farmer for purchase of agricultural produce from him while dealing in the consumer/farmer market;