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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(iii) in The Packaged Commodities (Regulation) Order, 1975

(iii)the month and the year in which the commodity is [manufactured or pre-packed] [Inserted by Notification No. SO 520 (E), dated 2.8.1976.]: