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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(c) in The Orissa Cement (Quality Control) Order, 1987

(c)take or cause to take extracts from or copies of any documents showing the transactions relating to such contraventions as and when produced before him or otherwise found in the premises or land;