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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(9) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(9)All matters required to be decided by the Committee shall be decided by majority of the votes of the members present, and the Chairman or the presiding member as the case may be shall have a casting vote.