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Bombay High Court

The United India Insurance Co. Ltd., Thr ... vs Dattarao Madhavrao Deshmukh (Died) Thr ... on 30 August, 2021

Author: R. G. Avachat

Bench: R. G. Avachat

           IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                               BENCH AT AURANGABAD


                 CIVIL APPLICATION NO.8967 OF 2021 IN
                     FIRST APPEAL NO.1602 OF 2021

 The United India Insurance Company
 Limited                                          ... APPLICANT
          VERSUS
 Dattarao s/o Madhavrao Deshmukh,
 Since died his L.Rs.
 Vijayabai wd/o Dattarao Deshmukh
 and others                                       ... RESPONDENTS

                           .......
 Mr. Mohit R. Deshmukh, Advocate for applicant
                           .......

                                      WITH

                    FIRST APPEAL NO.1603/2021, WITH
                       FIRST APPEAL NO.1604/2021
                                 .....

                                  CORAM :    R. G. AVACHAT, J.

DATE : 30th AUGUST, 2021 PER COURT :

Heard. Issue notice to respondents returnable on 11th October 2021.

2. Till next date, on condition of depositing the entire amount under the award within a period of six weeks from today, the execution thereof to stand stayed.

( R. G. AVACHAT ) JUDGE fmp/-

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