Bombay High Court
The United India Insurance Co. Ltd., Thr ... vs Dattarao Madhavrao Deshmukh (Died) Thr ... on 30 August, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.8967 OF 2021 IN
FIRST APPEAL NO.1602 OF 2021
The United India Insurance Company
Limited ... APPLICANT
VERSUS
Dattarao s/o Madhavrao Deshmukh,
Since died his L.Rs.
Vijayabai wd/o Dattarao Deshmukh
and others ... RESPONDENTS
.......
Mr. Mohit R. Deshmukh, Advocate for applicant
.......
WITH
FIRST APPEAL NO.1603/2021, WITH
FIRST APPEAL NO.1604/2021
.....
CORAM : R. G. AVACHAT, J.
DATE : 30th AUGUST, 2021 PER COURT :
Heard. Issue notice to respondents returnable on 11th October 2021.
2. Till next date, on condition of depositing the entire amount under the award within a period of six weeks from today, the execution thereof to stand stayed.
( R. G. AVACHAT ) JUDGE fmp/-
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