Section 16A in Securities and Exchange Board of India (Central Database of Market Participants) Regulations, 2003
16A. [ Power of the Board to issue clarifications. [Inserted by the SEBI (Central Database of Market Participants) (Amendment) Regulations, 2004, vide S.O. No. 854(E) dated 21-7-2004.]
- In order to remove any difficulties in the application or interpretation of these regulations, the Board may issue clarifications and guidelines in the form of circulars or notes.]
