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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(3) in The Bombay Forest Rules, 1942

(3)Forest official may accompany the camp of any licensee. - In any case where the Conservator of Forests or the Divisional Forest Officer thinks it advisable, he may direct that a forest guard or other person shall accompany the camp of any licensee hunting and shooting in a forest, "with the object of seeing that these rules are not infringed.