Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(3) in Chhattisgarh Winery Rules, 2013 (3)Officer-in-charge and other Excise Supervisory staff posted shall be provided with suitable residential accommodation with necessary facilities in the licensed premises or in its close vicinity by licensee as approved by the Excise Commissioner.
