Supreme Court - Daily Orders
Dhl Express (India) Pvt. Ltd. vs Union Of India Ministry Of Commerce ... on 28 September, 2022
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.3 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16778/2018
(Arising out of impugned final judgment and order dated 27-09-2017
in WP No. 9248/2016 passed by the High Court Of Judicature At
Bombay)
DHL EXPRESS (INDIA) PVT. LTD. & ANR. Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF COMMERCE THROUGH ITS SECRETARY & ANR.
Respondent(s)
Date : 28-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Jay Savla, Sr. Adv.
Mr. Prabhat Chaurasia, Adv.
Mr. Jasdeep singh Dhillon, adv.
Mr. Rahul Gupta, AOR
Ms. Mohina Anand, Adv.
For Respondent(s) Mr. Vikramjeet Banerjee, Ld. ASG
Mr. Nachiketa Joshi, Adv.
Mr. Akshay Amritanshu, Adv.
Ms. Swati Ghildiyal, Adv.
Ms. Vishakha, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. M.K. Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
List after four weeks. (JATINDER KAUR) Signature Not Verified (VIDYA NEGI) SENIOR PERSONAL ASSISTANT Digitally signed by DEEPAK SINGH Date: 2022.09.29 ASSISTANT REGISTRAR 14:50:45 IST Reason: