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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(4)(c) in Maharashtra State Co-operative Tribunal Regulations, 1962

(c)state whether the order complained of was made by the Registrar of Co-operative Societies or by a nominee or Board of Nominees appointed by him or by any officer or authority and the date of such order;