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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(1)(a) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(a)the constituent colleges of Architecture and Fine Arts in the University area, which are affiliated to the Jawaharlal Nehru Technological University immediately before the commencement of this Act, shall be formed into and maintained as constituent colleges of the Architecture and Fine Arts University;