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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(5) in The Maharashtra Dowry Prohibition Rules, 2003

(5)Any member of the Advisory Board shall cease to be a member, if such member,-
(a)remaining absent at three consecutive meeting of the Board without sufficient reasons; or
(b)he is removed for other reasons to be assigned by the State Government.