Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 2 in ELECTRONIC MEDIA ADVERTISING POLICY, 2023

2. NODAL AGENCY:-

The Department of Information and Public Relations (DIPR), Govt of Punjab, is the nodal agency for all kinds of advertising by all Departments and Agencies of the Government of Punjab, including Public Sector Undertakings and Autonomous Bodies such as Boards and Corporations, Local and Urban Bodies, Universities, Commissions, Authorities, Societies constituted by the Government Departments, Trusts under the Government, Companies, Apex Cooperative Institutions and other State Government Institutions and Organizations etc.The nodal agency will work as the Single Window for dealing with the media as per the policy.The Department of information and Public Relations (DIP) will regularly monitor the implementation of this policy. For this purpose, all the Departments and Agencies will send a report as and when asked by the Department of Information and Public Relations, Govt. of Punjab from time to time in a Performa that will be supplied by the DIPR.