Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Insurance Regulatory And Development Authority (Meetings) Regulations, 2000 7. Invitees at meeting. -Any person whose presence at a meeting is desired for his advice/consultation, may be invited to attend the meeting by the Chairperson.
