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Madhya Pradesh High Court

Banwari Lal Sharma vs Kailash Kushwah on 13 October, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MA No. 4368 of 2023 (BANWARI LAL SHARMA Vs KAILASH KUSHWAH AND OTHERS) Dated : 13-10-2023 Shri Mahendra Singh Yadav - Advocate for appellant.

Learned counsel for the appellant seeks time to apprise the Court about other connected matters filed on behalf of other claimants.

Time granted.

List this case in the next week.

(SATYENDRA KUMAR SINGH) JUDGE Abhi Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 13-10-2023 06:39:12 PM