Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(a) in The Gujarat Emergency Medical Services Act, 2007

(a)establish and maintain medical equipments for providing or directing the life support system or limited life support system and pre-hospital care system;