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Madhya Pradesh High Court

Care Clinic And Sonography Center vs The State Of Madhya Pradesh on 4 May, 2022

Author: Pranay Verma

Bench: Pranay Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 22409 of 2021 (CARE CLINIC AND SONOGRAPHY CENTER Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 04-05-2022 Parties through their counsel.

As prayed, list on 06.05.2022.

(PRANAY VERMA) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.05.06 09:50:04 IST