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[Cites 0, Cited by 0] [Section 218(5)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(5)(g) in The Dedicated Freight Corridor Railway General Rules, 2018

(g)when a train is stopped out-side the first Stop signal or the last Stop signal of the opposite direction or between stations for any reason and the detention exceed or is likely to exceed five minutes, it shall be protected in accordance with the provision of rule 223;