Delhi High Court - Orders
Cipla Limited vs Concept Biosciences India Pvt. Ltd & Ors on 18 February, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 559/2021, I.A. 14487/2021, I.A. 10991/2022, I.A.
41793/2024 & I.A. 19089/2025
CIPLA LIMITED .....Plaintiff
Through: Mr. Archana Sahadeva and Mr.
Harshit Bhoi, Advocates.
versus
CONCEPT BIOSCIENCES INDIA PVT. LTD & ORS.....Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.02.2026
1. Arguments of Ms. Sahadeva, learned counsel for plaintiff in the application under Order VIII Rule 10 read with Section 151 of the Code of Civil Procedure, 1908, have been heard.
2. List for clarifications on 18.03.2026.
TUSHAR RAO GEDELA, J FEBRUARY 18, 2026 kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:35:54