Bombay High Court
Futura Polyesters Ltd vs Daewoo International Corporation Ltd ... on 3 September, 2018
Bench: A.S. Oka, M.S. Sonak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) LODGING NO. 708 OF 2018
In
APPEALS LODGING NO . 323 OF 2018
Futura Polyesters Ltd ....Petitioner
V/S
Daewoo International Corporation Ltd And Anr ....Respondent
Mr. Dinesh Purandare a/w Ms. Heena Daulat, Ms. Anisha Zachariah i/b Crawford Bayley And Co For Applicant Mr. Darshan R. Mehta i/b dhruve Liladhar & Co for respondent CORAM : A.S. OKA & M.S. SONAK, JJ DATE : 3rd September, 2018 P.C. :
Not on board, taken on board.
No orders on production praecipe.
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