Madhya Pradesh High Court
Malti vs The State Of Madhya Pradesh on 28 March, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 11978 of 2023 (MALTI Vs THE STATE OF MADHYA PRADESH) Dated : 28-03-2023 None for the appellant.
Shri Govind Purohit, learned GA for the State. As the advocates are abstaining from work on the call by State Bar Council, the case is adjourned.
List the matter after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE soumya Signature Not Verified VerifiedDigitally Digitally signed by SAN SOUMYA RANJAN DALAI Date: 2023.03.29 14:14:12 IST