Madhya Pradesh High Court
Jagmohan Singh Gurjar vs Ku. Tanu@Tanushka on 20 December, 2018
1 THE HIGH COURT OF MADHYA PRADESH MP-6118-2018 (Jagmohan Singh Gurjar Vs. Ku. Tanu @ Tanushka & Ors.) Gwalior, Dated : 20/12/2018 List the case after winter vacation, 2018, as prayed for by the learned counsel for the petitioner.
(S.A. Dharmadhikari) Judge rahul RAHUL SINGH PARIHAR 2018.12.21 19:20:27 +05'30'