Madhya Pradesh High Court
Paritosh Singh vs The State Of Madhya Pradesh on 6 August, 2021
Author: Virender Singh
Bench: Virender Singh
1 MCRC-51321-2020 The High Court Of Madhya Pradesh MCRC-51321-2020 (PARITOSH SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) 20 Jabalpur, Dated : 06-08-2021 Heard through Video Conferencing. Shri Ghanshyam Pandey, counsel for the petitioner. Shri D.P.Patel, Panel Lawyer for the State. List after a week, as prayed by the counsel for the petitioner.
(VIRENDER SINGH) JUDGE anand Signature Not Verified SAN Digitally signed by ANAND KRISHNA SEN Date: 2021.08.09 13:11:31 IST