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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(2)(h) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(h)if it does not bear the distinguishing mark which it should have borne under the provisions of sub-rule (3) of rule 34: