Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 150 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

150. Persons to be present at the polling station to assist the polling officers in identifying voters.

- At every polling station arrangements shall be made for a suitable village or town officer such as Village Council President, Government officials to be present when the voters of such village appear to record their votes. Such officers shall sit in close proximity to the Polling Officer in charge of the electoral roll and shall assist him in identifying the voter calling his attention to any case of impersonation or misrepresentation when the matter shall at once be referred to be the presiding officer.