Section 8(k) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008
(k)Arrangement for existing pensioners - The State Government shall notify appropriate arrangements in regard to the funding and due payment of the pension and terminal benefits to the existing pensioners of the Board as on the appointed date and till such time such payments shall be duly made the Generation Company, Distribution Company or Transmission Company as the case may be.
