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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(1)(i) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013

(i)to co-ordinate the activities of the oil palm growers and industries/entrepreneurs engaged in the production and processing of Palm Oil;