Himachal Pradesh High Court
Ankita Bhardwaj vs . State Of H.P. & Others on 13 June, 2022
Bench: Sabina, Satyen Vaidya
Ankita Bhardwaj Vs. State of H.P. & Others .
CWP No. 2098 of 2022 13.06.2022 Present: Mr. Shubham Sood, Advocate for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General for respondents No.1 to 5. Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate for respondent No.6.
Learned counsel for the respondents seek time to file reply.
List again on 22nd August, 2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge June 13, 2022 (ps) ::: Downloaded on - 13/06/2022 20:02:53 :::CIS