Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(1) in The Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986

(1)This Act may be called the Gujarat Provision for Disqualification of Members of Local Authorities for Defection Act, 1986.