Madhya Pradesh High Court
Rajendra Singh Lodhi vs Union Of India on 25 November, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16860 of 2018 (M/S. SUPREME BUILDCON PVT. LTD. Vs THE STATE OF MADHYA PRADESH AND OTHERS) WP/19116/2018, WP/19118/2018, WP/19119/2018, WP/19126/2018, WP/20032/2018, WP/20246/2018, WP/20249/2018, WP/23480/2018, WP/00988/2019, WP/06795/2019, WP/10798/2019, WP/10799/2019, WP/11828/2019, WP/11834/2019, WP/13762/2019, WP/16210/2019, WP/17485/2019, WP/17792/2019, WP/20498/2019, WP/20958/2019, WP/21105/2019, WP/27574/2019, WP/27707/2019, WP/00724/2020, WP/02319/2020, WP/02572/2020, WP/02574/2020, WP/02578/2020, WP/02656/2020, WP/02678/2020, WP/02679/2020, WP/02684/2020, WP/06317/2020, WP/06319/2020, WP/06320/2020, WP/08924/2020, WP/12302/2020, WP/17646/2020, WP/17795/2020, WP/18202/2020, WP/19157/2020, WP/19413/2020, WP/00973/2021, WP/01352/2021, WP/01784/2021, WP/01816/2021, WP/03174/2021, WP/03191/2021, WP/05072/2021, WP/06334/2021, WP/06335/2021, WP/06339/2021, WP/06344/2021, WP/06645/2021, WP/06886/2021, WP/06902/2021, WP/07212/2021, WP/07352/2021, WP/07353/2021, WP/07367/2021, WP/08070/2021, WP/08076/2021, WP/08918/2021, WP/09821/2021, WP/09822/2021, WP/14026/2021, WP/16791/2021, WP/25533/2021, WP/25865/2021, WP/25911/2021, WP/25926/2021, WP/25927/2021, WP/25948/2021, WP/00952/2022, WP/02838/2022, WP/03865/2022, WP/06383/2022, WP/06682/2022, WP/06684/2022, WP/06686/2022, WP/06690/2022, WP/08823/2022, WP/14788/2022 Dated : 25-11-2022 Petitioners through their respective counsel.
Shri A.D. Bajpai, Government Advocate for the State. Shri G.S. Thakur, Counsel for C.G.S.T. Counsel for the State yet again seeks time to enable the State Government to conclude the process of deliberations for bringing the issue to a logical end by way of out of Court settlement.
As a matter of last indulgence eight weeks time is granted to the State Government to do the needful.
List in the week commencing 30.01.2023.
Interim relief to continue till the next date of hearing.
(SHEEL NAGU) (VIRENDER SINGH)
JUDGE JUDGE
vivek
Signature Not Verified
Signed by: VIVEK KUMAR
TRIPATHI
Signing time: 11/29/2022
10:30:42 AM