Section 48 in University of Engineering and Management, Jaipur Act, 2012
48. Repeal and savings.
(1)The University of Engineering and Management, Jaipur Ordinance, 2011 (Ordinance No. 11 of 2011) is hereby repealed.(2)Notwithstanding such repeal, all things done, actions taken or orders made under the said Ordinance shall be deemed to have been done, taken or made under this Act.
