Madras High Court
S.Iyyapan vs The Secretary To Government on 29 April, 2026
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 29.04.2026
CORAM
THE HON'BLE MR.SUSHRUT ARVIND DHARMADHIKARI,
CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE G.ARUL MURUGAN
WP No. 5699 of 2026
1. S.Iyyapan
S/o Subrmanian No 51, Main Road,
Eripakkam New Colony,
Kariamanickam and Post,
Puducherry 605 106
Petitioner(s)
Vs
1. The Secretary to Government
Aadi Dravidar Welfare and
scheduled Tribes Welfare
Department Chief Secretariat,
Goubert Avenue, White Town,
Puducherry 605 001. and 2 others
Respondent(s)
For Petitioner(s): Mr. M.Gnanasekar
for Mr. M.N.Kathir
For Respondent(s):Mr. V.Vasanthakumar
Addl. Govt. Pleader
(Puducherry)
for R1 and R2.
https://www.mhc.tn.gov.in/judis
The Hon’ble Chief Justice
and
G.Arul Murugan, J.
ORDER
(Order of the Court was made by the Hon'ble Chief Justice) Learned Additional Government Pleader appearing for respondents 1 and 2 is directed to file specific affidavit of respondents 1 and 2 clearly stating as to whether forms are received under the seal and signature of the 3rd respondent.
List on 30.06.2026.
(SUSHRUT ARVIND DHARMADHIKARI, CJ.) (G.ARUL MURUGAN, J.) 29.04.2026 sra WP No.5699 of 2026 https://www.mhc.tn.gov.in/judis