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Madras High Court

S.Iyyapan vs The Secretary To Government on 29 April, 2026

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 29.04.2026

                                                          CORAM

                                  THE HON'BLE MR.SUSHRUT ARVIND DHARMADHIKARI,
                                                     CHIEF JUSTICE
                                                            AND
                                     THE HON'BLE MR.JUSTICE G.ARUL MURUGAN
                                                 WP No. 5699 of 2026


                     1. S.Iyyapan
                     S/o Subrmanian No 51, Main Road,
                     Eripakkam New Colony,
                     Kariamanickam and Post,
                     Puducherry 605 106

                                                                          Petitioner(s)

                                                             Vs

                     1. The Secretary to Government
                     Aadi Dravidar Welfare and
                     scheduled Tribes Welfare
                     Department Chief Secretariat,
                     Goubert Avenue, White Town,
                     Puducherry 605 001. and 2 others
                                                                          Respondent(s)

                                    For Petitioner(s):   Mr. M.Gnanasekar
                                                         for Mr. M.N.Kathir

                                    For Respondent(s):Mr. V.Vasanthakumar
                                                      Addl. Govt. Pleader
                                                      (Puducherry)
                                                      for R1 and R2.




https://www.mhc.tn.gov.in/judis
                                                                        The Hon’ble Chief Justice
                                                                                    and
                                                                            G.Arul Murugan, J.

                                                           ORDER

(Order of the Court was made by the Hon'ble Chief Justice) Learned Additional Government Pleader appearing for respondents 1 and 2 is directed to file specific affidavit of respondents 1 and 2 clearly stating as to whether forms are received under the seal and signature of the 3rd respondent.

List on 30.06.2026.

(SUSHRUT ARVIND DHARMADHIKARI, CJ.) (G.ARUL MURUGAN, J.) 29.04.2026 sra WP No.5699 of 2026 https://www.mhc.tn.gov.in/judis